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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Bihar Elementary School Education Committee Act, 2007

(4)Elected or nominated members shall be only from the Poshak Kshetra of the School, and only parents of the children enrolled from the Poshak Khestra shall have right to cast votes.