Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Goa - Subsection Section 44(3) in Goa Prisons Rules, 2006 (3)Ammunition to be possessed by guards with arms on duty.- The guard on sentry duty shall carry with him ammunition viz., 10 loose live rounds of ammunition to his pouch, keeping the pouch unbuttoned.
