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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(7) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(7)Every water closet shall be completely enclosed by bulk-heads and shall be provided with exhaust ventilation directly to the open air or to another water close which is provided with ventilation directly to the open air.Provided that a water closet may be separated by a partition consisting of steel or other opaque and rigid material open at top and bottom from -
(a)another water closet,
(b)a urinal, or
(c)washing accommodation if the water closet is served by a trunked mechanical ventilation system which effectively removes odours therefrom.