Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Securities And Exchange Board Of India - Section

Section 13 in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

13. Code of Conduct.

- Every credit rating agency shall abide by the Code of Conduct contained in the Third Schedule.