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State of Haryana - Section

Section 365 in Punjab Jail Manual

365. Issue of uniform on enlistment or when otherwise due. Clothing sheet.

- An issue of uniform shall be made to warders at the time of their entertainment. All other issues shall be made as they become due. The date of issue of every article of uniform shall be recorded in a clothing sheet (Form No. 107), which shall accompany the service-book of the warder wherever he may be transferred.[Note - The period passed by a warder on leave, other than casual leave, should not be calculated in estimating the period due for a new issue of uniform.] [P.G. 13028-Jails, dated 16.4.28.]