Bangalore District Court
Rbl Bank Limited vs Darius Khushroo Khambatta on 9 March, 2016
Registered on:23-02-2016
Decided on:09-03-2016
IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE
(PRESENTED OVER BY Jyothishree Ramagouda Patil)
P.C.R. 50757/2016
APPELLANTS:
RBL BANK LIMITED, EARLIER KNOWN AS THE RATHNAKAR BANK LTD., REGISTERED OFFICE AT 1ST LANE, SHAHUPU
RESPONDENTS:
DARIUS KHUSHROO KHAMBATTA, HIGHSTREET CRUISES AND ENTERTAINMENT PVT LTD. C-O DELTA PLEASURE CR
ORAL JUDGEMENT DATED 09-03-2016
ORDER
PCR disposed off and registered in Criminal Case Sd/-
((PRESENTED OVER BY Jyothishree Ramagouda Patil)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)