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Bangalore District Court

Rbl Bank Limited vs Darius Khushroo Khambatta on 9 March, 2016

                                                                             Registered on:23-02-2016

                                                                             Decided on:09-03-2016

            IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE

                  (PRESENTED OVER BY Jyothishree Ramagouda Patil)

                  P.C.R. 50757/2016



APPELLANTS:

RBL BANK LIMITED, EARLIER KNOWN AS THE RATHNAKAR BANK LTD., REGISTERED OFFICE AT 1ST LANE, SHAHUPU



RESPONDENTS:

DARIUS KHUSHROO KHAMBATTA, HIGHSTREET CRUISES AND ENTERTAINMENT PVT LTD. C-O DELTA PLEASURE CR




ORAL JUDGEMENT DATED            09-03-2016

ORDER

PCR disposed off and registered in Criminal Case Sd/-

((PRESENTED OVER BY Jyothishree Ramagouda Patil)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)