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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(l) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(l)the form in which the period for which and the conditions subject to which certificate of registration is to be granted to a [hospital or Tissue Bank] [Substituted 'hospital' by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.], under sub-section (1) of section 15;