Delhi High Court - Orders
The Motor & General Finance Ltd vs New Delhi Municipal Council on 21 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6064/2017 & CM APPLS. 25210/2017, 36210/2019
THE MOTOR & GENERAL FINANCE LTD
..... Petitioner
Through: Mr, Sunil Magon, Advocate
versus
NEW DELHI MUNICIPAL COUNCIL
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 21.03.2022 Re-notify on 17.10.2022.
SANJEEV SACHDEVA, J MARCH 21, 2022/zp Signature Not Verified Digital Signed By:KUNAL Digitally Signed MAGGU By:JUSTICE SANJEEV Signing Date:23.03.2022 16:30:54 SACHDEVA This file is digitally signed by PS Signing Date:03.23.2022 to HMJ Sanjeev Sachdeva. 16:14