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Delhi High Court - Orders

The Motor & General Finance Ltd vs New Delhi Municipal Council on 21 March, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~54
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      W.P.(C) 6064/2017 & CM APPLS. 25210/2017, 36210/2019
                                             THE MOTOR & GENERAL FINANCE LTD
                                                                                                ..... Petitioner
                                                               Through:   Mr, Sunil Magon, Advocate

                                                               versus

                                             NEW DELHI MUNICIPAL COUNCIL
                                                                                              ..... Respondent
                                                               Through:   None.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                     ORDER

% 21.03.2022 Re-notify on 17.10.2022.

SANJEEV SACHDEVA, J MARCH 21, 2022/zp Signature Not Verified Digital Signed By:KUNAL Digitally Signed MAGGU By:JUSTICE SANJEEV Signing Date:23.03.2022 16:30:54 SACHDEVA This file is digitally signed by PS Signing Date:03.23.2022 to HMJ Sanjeev Sachdeva. 16:14