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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Assam Agricultural University Act, 1968

(1)There shall be constituted in and for the State of Assam a University by the name of the Assam Agricultural University, which shall consist of a Chancellor, a Board of Management and an Academic Council and other Authorities and officers set forth in this Act as may be provided by the Statutes.