Punjab-Haryana High Court
Vidya Sagar vs Brij Bhushan And Others on 10 December, 2018
Author: Amol Rattan Singh
Bench: Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-3421 of 2016 (O&M)
Date of decision: 10.12.2018
Vidhya Sagar
...Petitioner(s)
Versus
Brij Bhushan and another
...Respondent(s)
CORAM: HON'BLE MR.JUSTICE AMOL RATTAN SINGH
Present: Mr. R.K. Gupta, Advocate for the petitioner(s)
Mr. M.R. Bhardwaj, Advocate for respondent No.2(i).
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AMOL RATTAN SINGH, J. (Oral)
For orders, see CR-6846-2015 titled as Bharat Bhushan Vs. Brij Bhushan and another.
10.12.2018 (AMOL RATTAN SINGH)
sumit.k JUDGE
Whether speaking/reasoned : Yes No
Whether Reportable : Yes No
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