Section 2(8A)(a) in The Insurance (Amendment) Act, 2002

[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(8A)(a) in The Insurance (Amendment) Act, 2002

(a)which is registered on or after the commencement of the Insurance (Amendment) Act, 2002 , as a co- operative society under the Co- operative Societies Act, 1912 (2 of 1912 ) or under any other law societies or under the Multi- State Co- operative Societies Act, 1984 (51 pf 1984 ); for the time being in force in any State relating to co- o erative

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2(8A)(a) in The Insurance (Amendment) Act, 2002