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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(a) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(a)the origin and history of the institution and the names of past and present trustees and particulars as to the custom, if any, regarding succession to the office of trustee;