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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Madhya Pradesh - Subsection

Section 87(1)(c) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(c)arrange to exhibit a copy of such license and maps for public inspection at all reasonable times at his head office, at his local offices (if any) and at the office of every local authority within the area of supply.