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Calcutta High Court (Appellete Side)

35 Kanishk Sinha & Anr vs Shri Narendra Modi & Ors on 3 April, 2019

                                                 1

44    03.04.19.                        W.P. 6851 (W) of 2019
ab
Ct.
35                          Kanishk Sinha & Anr. Vs. Shri Narendra Modi & Ors.


                                Mr. Kanishk Sinha
                                              ... For the Petitioner (In person).

                                Mr. P. Edulji
                                                     ... For the Respondent No. 6.

Mr. Sayantan Basu Mr. Tanmoy Roy Mr. Abhiroop Dhar ... For the Respondent Nos. 16 to 19.

As I do not have the determination to hear this matter, as this matter does not pertains to Revenue (Group-IV). Matter is released from my list and be placed before the appropriate Bench.

(Rajarshi Bhardwaj, J.)