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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(2)An Inspector shall verify every weight or measure or weighting instrument or measuring instrument which is brought to him for the purpose of verification in accordance with such rules as may be prescribed.