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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(16)(e) in The Stamp Act, 1977 (1920 A. D.)

(e)[ any agreement to lease; and [Added by Act No. XII of 2011, dated 25th April, 2011.]