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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(zj) in The Special Economic Zones Act, 2005

(zj)the form in which and the date before which every Authority shall furnish to the Central Government the report of its activities, policy and programmes under sub­-section (2) of section 39;