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State of Goa - Section

Section 116 in The Goa, Housing Board Act, 1968

116. Power to make surveys, or contribute towards their cost.

- The Board may-
(a)cause the survey of any land to be made, whenever it considers that a survey is necessary or expedient for carrying out any of the purposes of this Act; or
(b)contribute towards the cost of any such survey made by any other local authority.