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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2)(g) in The M.P. Bhumi Vikas Rules, 1984

(g)obtain permission for occupancy (See Appendix H) from the Authority prior to any :
(i)occupancy of the building or part thereof after construction or alteration of that building or part; or
(ii)change in the class of occupancy of any building or part thereof.