Punjab-Haryana High Court
Nath @ Nathu Ram vs State Of Haryana And Another on 28 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 6842 of 2011 (O&M)
Nath @ Nathu Ram
.....Appellant
Versus
State of Haryana and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellant. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in RFA No. 6841 of 2011, titled as Chandan and another Vs. State of Haryana and another.
(RAJESH BINDAL) JUDGE 28.05.2012 sharmila