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Punjab-Haryana High Court

Nath @ Nathu Ram vs State Of Haryana And Another on 28 May, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                RFA No. 6842 of 2011 (O&M)


Nath @ Nathu Ram
                                                        .....Appellant
                                   Versus

State of Haryana and another
                                                       ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellant. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in RFA No. 6841 of 2011, titled as Chandan and another Vs. State of Haryana and another.

(RAJESH BINDAL) JUDGE 28.05.2012 sharmila