Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act] Union of India - Subsection Section 101(2)(c) in The Merchant Shipping Act, 1958 (c)the number and description of the crew of different categories in each department;(cc)[ hours of work and rest in a week, as may be prescribed;] [Inserted by Act No. 32 of 2014.]