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[Cites 0, Cited by 0] [Section 34A(1)] [Section 34A] [Entire Act]

Union of India - Subsection

Section 34A(1)(a) in The Payment And Settlement Systems Act, 2007

(a)references to a "payment system" or "system provider" shall be construed as references to a "designated trade repository" or "issuer", as the case may be;