Delhi High Court - Orders
Dtc vs Shyam Singh on 20 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8202/2010
DTC ..... Petitioner
Through: Mr.Mirza Amir Baig for Mr.Safaraz
Khan, Advocate
versus
SHYAM SINGH ..... Respondent
Through: Ms.Rashmi B. Singh, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 20.09.2023 Learned counsel appearing on behalf of the parties submitted that the pleadings are complete and the matter may be listed for final hearing.
List for final hearing on 30th April, 2024. The parties are directed to file their written submissions not exceeding five pages each, before the next date of hearing.
CHANDRA DHARI SINGH, J SEPTEMBER 20, 2023 SV/DS Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:30:52