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Gauhati High Court

Jonglu Ali @ Janglu Ali vs The Union Of India And 5 Ors on 10 November, 2022

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                     Page No.# 1/9

GAHC010134002022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7309/2019


          JONGLU ALI @ JANGLU ALI
          S/O LATE HAIDAR ALI @ HAIDER ALI @ HAYDER ALI
           RESIDENT OF VILL. AIBHANDAR NO. 2 ( AI-BHANDAR PART-II)
           BHORAGURI
           P.O. KAMALSING
           P.S. GOSSAIGAON
           DIST. KOKRAJHAR
           BTC
           ASSAM.


          VERSUS

          THE UNION OF INDIA AND 5 ORS.
          THROUGH THE SECRETARY TO THE GOVT. OF INDIA
          THE MINISTRY OF HOME AFFAIRS
          GRIHA MANTRALAYA
          NEW DELHI
          PIN- 110001.

          2:THE STATE OF ASSAM
          THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
          HOME DEPARTMENT
          DISPUR
          GUWAHATI- 781006.
          3:THE ELECTION COMMISSION OF INDIA
          NIRVACHAN BHAWAN
          ASHOKA ROAD
          NEW DELHI
          PIN 110001.
          4:THE STATE CO-ORDINATOR
          NATIONAL REGISTRATION OF CITIZEN
          ASSAM
          BHANGAGARH
                                                                  Page No.# 2/9

 GUWAHATI- 781005.
 5:THE DEPUTY COMMISSIONER
 JORHAT
P.O. AND DIST. JORHAT
ASSAM
 PIN- 785001.
 6:THE SUPERINTENDENT OF POLICE (BORDER)
 JORHAT
P.O. AND DIST. JORHAT
ASSAM
 PIN- 785001.
 ------------
Advocate for : MR. A A R KARIM
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.


                 Linked Cases: WP(C)/4279/2022


MD. AMSER ALI @ AMSAR ALI
S/O LT. SUKUR ALI
VILL-PHALIHAMARI HABI
P.S.-MAYANG
DIST-MORIGAON
ASSAM


VERSUS

THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001

2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
 HOME DEPARTMENT
 DISPUR
 GUWAHATI-781006
 3:THE ELECTION COMMISSION OF INDIA
NEW DELHI
 4:THE ELECTION COMMISSION OF INDIA
NEW DELHI
 5:THE STANDING COUNSEL
SPECIAL FT AND BORDER
 6:THE DEPUTY COMMISSIONER
 SIVASAGAR
                                                                  Page No.# 3/9

ASSAM-785640
7:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
ASSAM-785640
8:THE O/C
NAZIRA POLICE STATION
DIST-SIVASAGAR
ASSAM-785640
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.



Linked Case : WP(C)/3448/2022

MD. KAYSAR ALI @ KAYSAR ALI
S/O- LATE OSMAN ALI
R/O- VILLAGE KUKILAPAR

BOALEA PART II
 P.O- HAZIRHAT
P.S- SUKCHAR
 DIST- SOUTH SALMARA MANKACHAR
ASSAM


VERSUS

THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME
NEW DELHI- 110001.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
 HOME DEPARTMENT
 DISPUR
 GUWAHATI-6
 3:THE ELECTION COMMISSION OF INDIA

NEW DELHI-110001
4:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-05
                                                                  Page No.# 4/9

DIST- KAMRUP (M)
5:THE DEPUTY COMMISSIONER
SIVASAGAR
DIST- SIVASAGARr
ASSAM
PIN-785640
6:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
DIST- SIVASAGARr
ASSAM
PIN-785640
7:THE OFFICER IN CHARGE
GAURISAGAR POLICE STATION
GAURISAGAR
DIST- SIVASAGARr
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS



Linked Case : WP(C)/1614/2022

SORHAB ALI @ MD. SAURAV ALI
S/O- LATE KHESU SHEKH @ KHESELA
VILL.- PAKORIA (PAKORIGURI)
P.S. MAYONG
DIST. MORIGAON
ASSAM


VERSUS

THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.

2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
 HOME DEPARTMENT
 DISPUR
 GUWAHATI-781006.
 3:THE ELECTION COMMISSION OF INDIA
NEW DELHI.
 4:THE STATE COORDINATOR
 NRC
                                                                  Page No.# 5/9

ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-781005.
5:THE STANDING COUNSEL
SPECIAL FT AND BORDER.
6:THE DEPUTY COMMISSIONER
SIVASAGAR
ASSAM-785640.
7:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
ASSAM-785640.
8:THE OFFICER-IN-CHARGE
NAZIRA POLICE STATION
DIST. SIVASAGAR
ASSAM-785640.
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.



Linked Case : WP(C)/4282/2022

MD. SARAFAT ALI @ SHARAFAT ALI
S/O LT. KHALILUR RAHMAN @ LT. MD. KHALILUR
VILL-PHALIHAMARI HABI
P.S.-MAYANG
DIST-MORIGAON
ASSAM


VERSUS

THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001

2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
 HOME DEPARTMENT
 DISPUR
 GUWAHATI-781006
 3:THE ELECTION COMMISSION OF INDIA
NEW DELHI
 4:THE STATE COORDINATOR
                                                                  Page No.# 6/9

NRC ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-781005
5:THE STANDING COUNSEL
SPECIAL FT AND BORDER
6:THE DEPUTY COMMISSIONER
SIVASAGAR
ASSAM-785640
7:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
ASSAM-785640
8:THE O/C
NAJIRA POLICE STATION
DIST-SIVASAGAR
ASSAM-785640
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.


Linked Case : I.A.(Civil)/1643/2021

JONGLU ALI @ JANGLU ALI
S/O LATE HAIDAR ALI @ HAIDER ALI @ HAYDER ALI
 RESIDENT OF VILL. AIBHANDAR NO. 2 ( AI-BHANDAR PART-II)
 BHORAGURI
 P.O. KAMALSING
 P.S. GOSSAIGAON
 DIST. KOKRAJHAR
 BTC
 ASSAM.


VERSUS

THE UNION OF INDIA AND 5 ORS. E
THROUGH THE SECRETARY TO THE GOVT. OF INDIA
THE MINISTRY OF HOME AFFAIRS
GRIHA MANTRALAYA
NEW DELHI
PIN- 110001.

2:THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
 HOME DEPARTMENT
 DISPUR
 GUWAHATI- 781006.
                                                                  Page No.# 7/9

 3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN BHAWAN
ASHOKA ROAD
 NEW DELHI
 PIN 110001.
 4:THE STATE CO-ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
 BHANGAGARH
 GUWAHATI- 781005.
 5:THE DEPUTY COMMISSIONER
 JORHAT
P.O. AND DIST. JORHAT
ASSAM
 PIN- 785001.
 6:THE SUPERINTENDENT OF POLICE (BORDER)
 JORHAT
P.O. AND DIST. JORHAT
ASSAM
 PIN- 785001.
 ------------
Advocate for : MR. A A R KARIM
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS. E



Linked Case : WP(C)/1296/2022

MAKIBUR RAHMAN
S/O. LT. SOUKAT ALI
VILL. SARUCHAKABAHA
MAJARBORI
P.S. MIKIRBHETA
DIST. MORIGAON
ASSAM.


VERSUS

THE UNION OF INDIA AND 7 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI
110001.

2:THE STATE OF ASSAM

REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
                                                                                 Page No.# 8/9

            HOME DEPTT.
            DISPUR
            GUWAHATI-781006.
            3:THE ELECTION COMMISSION OF INDIA

           NEW DELHI.
           4:THE STATE COORDINATOR

           NRC ASSAM
           ACHYUT PLAZA
           BHANGAGARH
           GUWAHATI-781005.
           5:THE STANDING COUNSEL

           SPECIAL FT AND BORDER.
           6:THE DY. COMMISSIONER

           SIVASAGAR
           ASSAM-785640.
           7:THE SUPDT. OF POLICE(B)

           SIVASAGAR
           ASSAM-785640.
           8:THE O/C

           NAJIRA POLICE STATION
           DIST. SIVASAGAR
           ASSAM-785640.
           ------------
           Advocate for : MR. P RAHMAN
           Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.



                                    BEFORE
                    HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                   HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
                                        :: O R D E R :

:

10.11.2022 [N. Kotiswar Singh, J] Heard Mr. A.R. Sikdar, learned counsel for the petitioner in WP(C) No.7309/2019; Mr. P. Rahman, learned counsel for the petitioner in WP(C) Nos.1296/2022, 1614/2022, 4279/2022, Page No.# 9/9 4282/2022 and Mr. J. Ahmed, learned counsel for the petitioner in WP(C) No.3448/2022.

Learned counsel for the petitioners have completed their submissions. In response, Mr. J. Payeng, learned Special Counsel, Foreigners Tribunal submits that he will advance his arguments on 14.11.2022.

Accordingly, list these matters again on 14.11.2022.

                                JUDGE                                         JUDGE



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