Gauhati High Court
Jonglu Ali @ Janglu Ali vs The Union Of India And 5 Ors on 10 November, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/9
GAHC010134002022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7309/2019
JONGLU ALI @ JANGLU ALI
S/O LATE HAIDAR ALI @ HAIDER ALI @ HAYDER ALI
RESIDENT OF VILL. AIBHANDAR NO. 2 ( AI-BHANDAR PART-II)
BHORAGURI
P.O. KAMALSING
P.S. GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM.
VERSUS
THE UNION OF INDIA AND 5 ORS.
THROUGH THE SECRETARY TO THE GOVT. OF INDIA
THE MINISTRY OF HOME AFFAIRS
GRIHA MANTRALAYA
NEW DELHI
PIN- 110001.
2:THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN BHAWAN
ASHOKA ROAD
NEW DELHI
PIN 110001.
4:THE STATE CO-ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
BHANGAGARH
Page No.# 2/9
GUWAHATI- 781005.
5:THE DEPUTY COMMISSIONER
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
6:THE SUPERINTENDENT OF POLICE (BORDER)
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
------------
Advocate for : MR. A A R KARIM
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
Linked Cases: WP(C)/4279/2022
MD. AMSER ALI @ AMSAR ALI
S/O LT. SUKUR ALI
VILL-PHALIHAMARI HABI
P.S.-MAYANG
DIST-MORIGAON
ASSAM
VERSUS
THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ELECTION COMMISSION OF INDIA
NEW DELHI
4:THE ELECTION COMMISSION OF INDIA
NEW DELHI
5:THE STANDING COUNSEL
SPECIAL FT AND BORDER
6:THE DEPUTY COMMISSIONER
SIVASAGAR
Page No.# 3/9
ASSAM-785640
7:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
ASSAM-785640
8:THE O/C
NAZIRA POLICE STATION
DIST-SIVASAGAR
ASSAM-785640
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/3448/2022
MD. KAYSAR ALI @ KAYSAR ALI
S/O- LATE OSMAN ALI
R/O- VILLAGE KUKILAPAR
BOALEA PART II
P.O- HAZIRHAT
P.S- SUKCHAR
DIST- SOUTH SALMARA MANKACHAR
ASSAM
VERSUS
THE UNION OF INDIA AND 6 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME
NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-6
3:THE ELECTION COMMISSION OF INDIA
NEW DELHI-110001
4:THE STATE COORDINATOR
NATIONAL REGISTER OF CITIZENS
ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-05
Page No.# 4/9
DIST- KAMRUP (M)
5:THE DEPUTY COMMISSIONER
SIVASAGAR
DIST- SIVASAGARr
ASSAM
PIN-785640
6:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
DIST- SIVASAGARr
ASSAM
PIN-785640
7:THE OFFICER IN CHARGE
GAURISAGAR POLICE STATION
GAURISAGAR
DIST- SIVASAGARr
ASSAM
------------
Advocate for : MR. J AHMED
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WP(C)/1614/2022
SORHAB ALI @ MD. SAURAV ALI
S/O- LATE KHESU SHEKH @ KHESELA
VILL.- PAKORIA (PAKORIGURI)
P.S. MAYONG
DIST. MORIGAON
ASSAM
VERSUS
THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE ELECTION COMMISSION OF INDIA
NEW DELHI.
4:THE STATE COORDINATOR
NRC
Page No.# 5/9
ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-781005.
5:THE STANDING COUNSEL
SPECIAL FT AND BORDER.
6:THE DEPUTY COMMISSIONER
SIVASAGAR
ASSAM-785640.
7:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
ASSAM-785640.
8:THE OFFICER-IN-CHARGE
NAZIRA POLICE STATION
DIST. SIVASAGAR
ASSAM-785640.
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : WP(C)/4282/2022
MD. SARAFAT ALI @ SHARAFAT ALI
S/O LT. KHALILUR RAHMAN @ LT. MD. KHALILUR
VILL-PHALIHAMARI HABI
P.S.-MAYANG
DIST-MORIGAON
ASSAM
VERSUS
THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-110001
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ELECTION COMMISSION OF INDIA
NEW DELHI
4:THE STATE COORDINATOR
Page No.# 6/9
NRC ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-781005
5:THE STANDING COUNSEL
SPECIAL FT AND BORDER
6:THE DEPUTY COMMISSIONER
SIVASAGAR
ASSAM-785640
7:THE SUPERINTENDENT OF POLICE (B)
SIVASAGAR
ASSAM-785640
8:THE O/C
NAJIRA POLICE STATION
DIST-SIVASAGAR
ASSAM-785640
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
Linked Case : I.A.(Civil)/1643/2021
JONGLU ALI @ JANGLU ALI
S/O LATE HAIDAR ALI @ HAIDER ALI @ HAYDER ALI
RESIDENT OF VILL. AIBHANDAR NO. 2 ( AI-BHANDAR PART-II)
BHORAGURI
P.O. KAMALSING
P.S. GOSSAIGAON
DIST. KOKRAJHAR
BTC
ASSAM.
VERSUS
THE UNION OF INDIA AND 5 ORS. E
THROUGH THE SECRETARY TO THE GOVT. OF INDIA
THE MINISTRY OF HOME AFFAIRS
GRIHA MANTRALAYA
NEW DELHI
PIN- 110001.
2:THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI- 781006.
Page No.# 7/9
3:THE ELECTION COMMISSION OF INDIA
NIRVACHAN BHAWAN
ASHOKA ROAD
NEW DELHI
PIN 110001.
4:THE STATE CO-ORDINATOR
NATIONAL REGISTRATION OF CITIZEN
ASSAM
BHANGAGARH
GUWAHATI- 781005.
5:THE DEPUTY COMMISSIONER
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
6:THE SUPERINTENDENT OF POLICE (BORDER)
JORHAT
P.O. AND DIST. JORHAT
ASSAM
PIN- 785001.
------------
Advocate for : MR. A A R KARIM
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS. E
Linked Case : WP(C)/1296/2022
MAKIBUR RAHMAN
S/O. LT. SOUKAT ALI
VILL. SARUCHAKABAHA
MAJARBORI
P.S. MIKIRBHETA
DIST. MORIGAON
ASSAM.
VERSUS
THE UNION OF INDIA AND 7 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI
110001.
2:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
Page No.# 8/9
HOME DEPTT.
DISPUR
GUWAHATI-781006.
3:THE ELECTION COMMISSION OF INDIA
NEW DELHI.
4:THE STATE COORDINATOR
NRC ASSAM
ACHYUT PLAZA
BHANGAGARH
GUWAHATI-781005.
5:THE STANDING COUNSEL
SPECIAL FT AND BORDER.
6:THE DY. COMMISSIONER
SIVASAGAR
ASSAM-785640.
7:THE SUPDT. OF POLICE(B)
SIVASAGAR
ASSAM-785640.
8:THE O/C
NAJIRA POLICE STATION
DIST. SIVASAGAR
ASSAM-785640.
------------
Advocate for : MR. P RAHMAN
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
:: O R D E R ::
10.11.2022 [N. Kotiswar Singh, J] Heard Mr. A.R. Sikdar, learned counsel for the petitioner in WP(C) No.7309/2019; Mr. P. Rahman, learned counsel for the petitioner in WP(C) Nos.1296/2022, 1614/2022, 4279/2022, Page No.# 9/9 4282/2022 and Mr. J. Ahmed, learned counsel for the petitioner in WP(C) No.3448/2022.
Learned counsel for the petitioners have completed their submissions. In response, Mr. J. Payeng, learned Special Counsel, Foreigners Tribunal submits that he will advance his arguments on 14.11.2022.
Accordingly, list these matters again on 14.11.2022.
JUDGE JUDGE Comparing Assistant