Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(11) in Punjab Urban Planning and Development Building Rules, 2018

(11)Septic tanks. - Where a septic tank is used for sewage disposal, the location, design and construction of the septic tank shall conform to requirements of Part 9 -'Plumbing Services (including Solid Waste Management) and Section 2-Drainage and Sanitation' of the National Building Code of India, 2016.