Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

M/S Darcl Logistics Ltd. vs The State Of Bihar Through The ... on 15 September, 2025

Author: Anshuman

Bench: Anshuman

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Miscellaneous Appeal No.538 of 2024
                 ======================================================
                 M/s DARCL Logistics Ltd.

                                                                           ... ... Appellant/s
                                                   Versus
                 The State of Bihar through the Commissioner of Commercial Taxes,

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Appellant/s    :       Mr. Alok Kumar
                 For the Respondent/s   :       Mr. Government Pleader 7
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
                         and
                         HONOURABLE MR. JUSTICE DR. ANSHUMAN
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)

2   15-09-2025

As prayed for, re-notify this matter on 4 th of November, 2025.

(Bibek Chaudhuri, J) ( Dr. Anshuman, J) skm/-

U