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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(b) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(b)The Superintendent shall appoint or register temporarily for a period not exceeding six months grocers or Headmasters of Schools for such areas for which no dealer may have applied for appointment without the payment of registration fee.