Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(r) in The Presidency Small Cause Courts Act, 1882 (r)suits for the restitution of conjugal rights [* * * *] [Words 'for the recovery of a wife' repealed by Act 10 of 1914.] or for a divorce;
