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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(2)(a) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(a)a bonafide error or a bonafide dispute as to the amount payable to the employee, or