28. [ Minimum age for sole control of aircraft. [Substituted by G.S.R. 485(E), dated 28.6.2001 (w.e.f. 28.6.2001). ]
- No person being under 16 years of age shall have sole control of an aircraft in motion and no person shall cause or permit any other person to have sole control of an aircraft in motion unless he knows or has reasonable cause to believe such other person to have attained the age of 16 years.]
