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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttarakhand - Subsection

Section 55(4) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(4)The liquidator shall not purchase, directly or indirectly, any part of the stockin- trade, debts or assets of the co-operative.