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State of Madhya Pradesh - Section

Section 11 in The M.P. Compulsory Registration of Marriages Rules, 2008

11. Register to be open for public inspection.

- The Register of Marriage shall, at all reasonable times, be open to inspection and the certified extracts therefrom shall on application, be given by the Registrar of Marriages to the applicant on payment of fees of Rupees Twenty in cash.