Allahabad High Court
Mahesh Dutt Shukla vs State Of U.P. Thru Prin Sect Ome And 4 ... on 8 January, 2010
Court No. - 19 Case :- U/S 482/378/407 No. - 740 of 2007 Petitioner :- Mahesh Dutt Shukla Respondent :- State Of U.P. Thru Prin Sect Ome And 4 Others Petitioner Counsel :- Amarjeet Singh Rakhara Respondent Counsel :- Govt. Advocate Hon'ble S.C. Chaurasia,J.
The office has not submitted its report about service of notices on the opposite parties nos.3 & 4.
List again along with service report. The Registry is directed to communicate this Court's order dated 19.03.2007 to the Court concerned for information and necessary action. Order Date :- 8.1.2010 psd