Rajasthan High Court - Jodhpur
State And Ors vs Miss.Firdos Tarannum And Anr on 14 December, 2021
Bench: Sandeep Mehta, Sameer Jain
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 534/2005
State And Ors.
----Appellant
Versus
Miss.firdos Tarannum And Anr.
----Respondent
Connected With
1. D.B. Spl. Appl. Writ No. 835/2006
2. D.B. Spl. Appl. Writ No. 919/2017
3. D.B. Spl. Appl. Writ No. 1711/2018
4. D.B. Spl. Appl. Writ No. 1859/2018
5. D.B. Spl. Appl. Writ No. 940/2019
6. D.B. Spl. Appl. Writ No. 221/2021
For Appellant(s) : Mr. Kailash Choudhary on behalf of
Mr. Manish Kumar Vyas, AAG.
For Respondent(s) : Mr. Rajesh Joshi, Sr. Advocate with
Mr. Chandraveer Singh.
Mr. Anirudh Kothari.
Mr. B.P. Mathur.
Mr. Mahaveer Bishnoi
Mr. K.R. Saharan.
Mr. Rakesh Arora.
Mr. Ankit Bhaskar.
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE SAMEER JAIN Order 14/12/2021 Learned AAG has not filed any objections to the Interlocutory Application No.2/2020 filed by the counsel representing the respondents in Special Appeal No.534/2005. Thus, the documents are taken on record.
List the matters for final disposal on 04.01.2022. A copy of this order be placed in each file.
(SAMEER JAIN),J (SANDEEP MEHTA),J 30-Tikam/-
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