Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 90 in Kerala Police Act, 2011 90. Police Officers to serve in any Branch.- All police officers of the State Police shall be appointed temporarily in any wing for the performance of any duty if so ordered by the State Police Chief, irrespective of the fact that they are selected and posted to any particular Branch.
