Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(8)] [Section 90] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 90(8)(d) in Arunachal Pradesh Goods Tax Act, 2005

(d)fails without sufficient cause to furnish any returns as required by section 28 by the date and in the manner prescribed;