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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959

(f)"transferred territories" means--
(i)in relation to the State of Andhra Pradesh, the territories specified in the Second Schedule and transferred from that State to Madras, and
(ii)in relation to the State of Madras, the territories specified in the First Schedule and transferred from that State to Andhra Pradesh;