Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 491 in The Maharashtra Municipal Corporations Act, 1949 491. Amendment of certain enactments. - The enactments specified in the second column of Appendix 111 shall be amended to the extent specified in the third column thereof.
