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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(1) in Punjab State Veterinary Council Rules, 1997

(1)Any person desiring to retain his name in the Registrar shall pay to the Punjab Council every five years a registration renewal fee of rupees fifteen before the first day of April of the year in which his registration renewal falls due.