Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Haryana - Subsection Section 24(1)(b) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009 (b)providing for all matters which by this Act, the Statutes or the Ordinances are to be prescribed by Regulations.