Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Tamilnadu - Section Section 29 in Tamil Nadu Shops and Establishments Act, 1947 29. Responsibility for payment of wages. - Every employer shall be responsible for the payment to persons employed by him of all wages and sums required to be paid under this act.
