Section 101(1)(c) in The Gujarat Industrial Relations Act, 1946
(c)has appeared or intends to appear as a witness in, or has given any evidence or intends to give evidence in [a proceeding under this Act or any other law for the time being in force] [These words were inserted by Bombay 63 of 1952, section 25(1).] [or takes part in any capacity in, or in connection with] [These words were inserted by Bombay 74 of 1948, section 24.] a proceeding under this Act; or