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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Goa - Subsection

Section 211(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)the work relating to construction, positioning, modification or dismantling of cofferdam or caissons, is carried out under the supervision of a responsible person;