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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(e) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(e)even in cases of inquiry pertaining to serious offences the Board shall follow the procedure of trial in summons cases.