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[Cites 0, Cited by 0] [Section 118(6)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(6)(e) in Kolkata Municipal Corporation Building Rules, 2009

(e)if the basement is not used for car parking purposes, ramps will not have to be provided. In such cases, at least two staircases of minimum width as per use group shall have to be provided and such staircase shall be enclosed type.