Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(iv) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(iv)to mitigate the distress of farmers during natural calamities by providing suitable relief and adequate compensation for loss of crop and also provision of insurance for the health and life of farmers and their families;