Supreme Court - Daily Orders
Sunil Prabhu vs Speaker on 4 July, 2022
Bench: Indira Banerjee, J.K. Maheshwari
ITEM NO.810 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No(s). 19696/2022
SUNIL PRABHU Petitioner(s)
VERSUS
SPEAKER & ORS. Respondent(s)
Date : 04-07-2022 This petition was called on for hearing by way
of mentioning today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE J.K. MAHESHWARI
(VACATION BENCH)
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Devadatt Kamat, Sr. Adv.
Mr. Javedur Rahman, AOR
Mr. Rajesh Inamdar, Adv.
Mr. Amit Bhandari, Adv.
Mr. Sunny Jain, Adv.
Mr. Harsh Pandey, Adv.
Mr. Revanta Solanki, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 11.07.2022, subject to curing of defects, if any, along with connected matters, if any, before the appropriate Bench.
(MANISH ISSRANI) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2022.07.04
16:12:54 IST
Reason: