Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(1)(b) in Tamil Nadu Agricultural University Act, 1971 (b)the appointment, procedure for selection, pay and allowances .and other conditions of service of officers, teachers and other employees of the University;