Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Karnataka - Subsection Section 30(1)(m) in Karnataka Nurses, Midwives and Health Visitors Act, 1961 (m)for determining the manner of inspection of the nurses establishments by the Council, the statements to be furnished and records to be maintained by such establishments;