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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(iii) in The Employees' Provident Funds Scheme, 1952

(iii)[ Tea factories in the State of Assam.] [Added by S.R.O. 1567, dated 4.7.1956.]